Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 15] [Entire Act] State of Tamilnadu - Section Section 35 in Tamil Nadu Societies Registration Act, 1975 35. Inspection of books. - The books of every registered society shall, at all reasonable hours be open to inspection by the Registrar, or by any person authorized by him in this behalf.
