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State of Punjab - Section

Section 12 in Table of Reductions and Remissions of Court-fees made by the Governor in Council for the (State) of the Punjab

12. Applications for remission or suspension of loans.

- To remit the fees chargeable on applications presented to officers of land revenue for the suspension or remission of loans under the Land Improvement Loans Act, 1883 (XIX of 1883), or the Agriculturists' Loans Act, 1884 (XII of 1884).