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[Cites 0, Cited by 0] [Section 31(3)] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(3)(a) in THE UTTAR PRADESH AVAS EVAM VIKAS PARISHAD ADHINIYAM, 1965

(a)if the modification affects the boundaries of the area comprised in the scheme or involves acquisition of any land or building not previously proposed to be acquired ; or