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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Gujarat - Subsection

Section 1(4) in Right of Children to Free and Compulsory Education Rules, 2012

(4)[ Subject to the provision of Arts. 29 and 30 of the Constitution of India, the provision of these rules shall apply to conferment of right on children to free and compulsory education.