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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(h) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses in Planning and Architecture (B. Arch. B. Plng, and related courses) Rules, 2004

(h)"Institutions" means, unless otherwise specifically mentioned, all the Professional Institutions (Including those detailed as State - wide Institutions) imparting B. Arch., B. Ping, and related Courses.