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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(1) in Tamil Nadu Sandalwood Trees Patta Land Rules, 2008

(1)The owner of a sandalwood tree who desires to sell the sandalwood tree to the Government shall make an application to the District Forest Officer in Form-I appended to these Rules.