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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Karnataka - Subsection

Section 11(2) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(2)Every order passed under sub-section (1), shall as soon as may be after it is passed be laid before both the Houses of the State Legislature.Chapter-III Officers of the University