Jammu & Kashmir High Court - Srinagar Bench
Manzoor Ahmad Gojri vs National Insurance Company And Others on 19 February, 2021
Author: Rajnesh Oswal
Bench: Rajnesh Oswal
S.No.260
Supplementary 2nd
CauseList
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
CMAM No.128/2017
MANZOOR AHMAD GOJRI
...Appellant(s)
Through: Mr. Bhat Fayaz, Advocate
V/s
NATIONAL INSURANCE COMPANY AND OTHERS
...Respondent(s)
Through: Mr. J.A. Kawoosa, Advocate
Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
ORDER
During the course of proceedings, this court deems it necessary to peruse the record of trial court.
Let record from the concerned Tribunal be called for.
List again on 17th May, 2021.
Interim direction, if any, to continue till next date of hearing before the Bench.
(RAJNESH OSWAL) JUDGE Srinagar 19.02.2021 Shameem H. SHAMEEM HAMID MIR 2021.02.23 11:39 I attest to the accuracy and integrity of this document