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[Cites 0, Cited by 0] [Section 119] [Entire Act]

State of Tamilnadu - Subsection

Section 119(1) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(1)The market committee or Board, as the case may be, shall send a half-yearly return to the authority in Form 64 for watching the timely recovery of the amount due.