Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 80] [Entire Act]

State of Meghalaya - Subsection

Section 80(1) in The Meghalaya Co-operative Societies Act

(1)Except where otherwise expressly provided to the contrary an appeal shall lie to the Registrar from the decision made under this act or rules framed thereunder by any Government Officer, liquidator or non-official helper appointed under sub-section (3) of Section 3.