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Himachal Pradesh High Court

Anil Soni vs Rafi Mohammad & Anr. on 22 June, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Anil Soni Vs Rafi Mohammad & anr.

Cr. MMO No.631 of 2023 .

22.06.2023 Present: Mr. Kul Bhushan Khajuria, Advocate, for the petitioner.

Cr.MMO No.631/2023 & Cr.MP No.2163/2023 Notice be issued to the respondents, returnable within four weeks, on taking steps within a period of three days. r List on 04.08.2023.

Cr.MP No.2165 of 2023 The application is disposed of with a direction to the applicant-petitioner to file English translation of Hindi documents before the next date of hearing.

( Sushil Kukreja ) Judge June 22, 2023 (VH) ::: Downloaded on - 22/06/2023 20:35:51 :::CIS