Himachal Pradesh High Court
Anil Soni vs Rafi Mohammad & Anr. on 22 June, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Anil Soni Vs Rafi Mohammad & anr.
Cr. MMO No.631 of 2023 .
22.06.2023 Present: Mr. Kul Bhushan Khajuria, Advocate, for the petitioner.
Cr.MMO No.631/2023 & Cr.MP No.2163/2023 Notice be issued to the respondents, returnable within four weeks, on taking steps within a period of three days. r List on 04.08.2023.
Cr.MP No.2165 of 2023 The application is disposed of with a direction to the applicant-petitioner to file English translation of Hindi documents before the next date of hearing.
( Sushil Kukreja ) Judge June 22, 2023 (VH) ::: Downloaded on - 22/06/2023 20:35:51 :::CIS