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State of Madhya Pradesh - Section

Section 24 in The M.P. Ancient Monuments and Archaeological Sites and Remains Rules, 1976

24. Form of report by the Director.

- Where, as a result of an excavation made by the Director in any area under Section 21 any antiquities are discovered, the Director shall, as soon as practicable, submit a report in Form V to the State Government on the antiquities recovered during the excavation.