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[Cites 0, Cited by 0] [Section 184] [Entire Act]

NCT Delhi - Subsection

Section 184(1) in The New Delhi Municipal Council Act, 1994

(1)Without the written permission of the Chairperson no railway or private street shall be constructed and no building, wall, fence or other structure shall be erected on any municipal drain or on any water works constructed or maintained by, or vested in, the Council.