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Allahabad High Court

State Of U.P. vs Radhey Shyam Verma on 8 July, 2010

Author: Vinod Prasad

Bench: Vinod Prasad

Court No. - 54

Case :- APPLICATION U/S 482 No. - 23065 of 2010
Petitioner :- State Of U.P.

Respondent :- Radhey Shyam Verma

Petitioner Counsel :- Z.K.Hasan,S.G.Hasnain
Respondent Counsel :- Govt. Advocate

Hon'ble Vinod Prasad J.

 

Heard learned counsel for the applicant and learned AGA. This application is dismissed as withdrawn with liberty to follow the recourse of law, which is legally permissible under law. Order Date :- 8.7.2010 Salim