Allahabad High Court
State Of U.P. vs Radhey Shyam Verma on 8 July, 2010
Author: Vinod Prasad
Bench: Vinod Prasad
Court No. - 54 Case :- APPLICATION U/S 482 No. - 23065 of 2010 Petitioner :- State Of U.P. Respondent :- Radhey Shyam Verma Petitioner Counsel :- Z.K.Hasan,S.G.Hasnain Respondent Counsel :- Govt. Advocate Hon'ble Vinod Prasad J.
Heard learned counsel for the applicant and learned AGA. This application is dismissed as withdrawn with liberty to follow the recourse of law, which is legally permissible under law. Order Date :- 8.7.2010 Salim