Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3) in The Freedom Of Information Act, 2002

(3)Where a request is rejected under sub-section (2), the Public Information Officer shall communicate to the person making request,-
(i)the reasons for such rejection;
(ii)the period within which an appeal against such rejections may be preferred;
(iii)the particulars of the appellate authority.