Section 72(8)(iii) in The Punjab Co-operative Societies Rules, 1963

[Cites 0, Cited by 0] [Section 72(8)] [Section 72] [Entire Act]

State of Punjab - Subsection

Section 72(8)(iii) in The Punjab Co-operative Societies Rules, 1963

(iii)The holder of decree attached under this sub-rule shall give the Recovery Officer executing the decree such information and aid as may reasonably be required.

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State of Punjab - Subsection

Section 72(8)(iii) in The Punjab Co-operative Societies Rules, 1963