Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20A] [Entire Act] State of Rajasthan - Subsection Section 20A(ii) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975 (ii)Confirmation. - A probationer shall be confirmed in his appointment at the end of the period of his probation if:-
