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[Cites 0, Cited by 0] [Section 185B(6)] [Section 185B] [Entire Act]

State of West Bengal - Subsection

Section 185B(6)(a) in The West Bengal Panchayat Act, 1973

(a)anything done or any action taken by the Zilla Parishad under this Act prior to the Zilla Parishad under this Act prior to the coming into office of the Mahakuma Parishad, and