(1)Every Police officer appointed by the [Commissioner of City Police, Hyderabad] [Substituted by Act A.P.A.O. 1957] shall, at the time of appointment be given a certificate of service in the form (A) annexed hereto under the signature of the [Commissioner of City Police, Hyderabad] [Substituted by Act A.P.A.O. 1957]. All the powers, privileges, functions and responsibilities shall be conferred and imposed upon the Police officer by such certificate.
