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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Goa - Subsection

Section 77(1) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(1)A candidate once appeared for the SSC or HSSC Examination of this Board and failed is eligible to appear for the examination again as a repeater candidate on a fresh application with specified fees:Provided that in his/her case the minimum attendance as stated in rule 15 shall not be compulsory.