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[Cites 0, Cited by 0] [Section 56(5)] [Section 56] [Entire Act]

State of Rajasthan - Subsection

Section 56(5)(c) in Rajasthan Goods and Services Tax Rules, 2017

(c)the complete address of the premises where goods are stored by him, including goods stored during transit along with the particulars of the stock stored therein.