Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] NCT Delhi - Subsection Section 25(h) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009 (h)direct the Officer-in-charge of children's homes/shelter homes/drop-in-centres to receive children requiring shelter and care;
