Himachal Pradesh High Court
State Of H.P. & Ors. vs . Raksha Devi & Anr. on 2 September, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
State of H.P. & Ors. Vs. Raksha Devi & anr.
LPA No.114 of 2012 .
02.09.2022 Present: Mr. Yudhvir Singh Thakur, Deputy Advocate General, for the appellants.
CMP No.11851 of 2022 Issue notice to the respondents returnable by three weeks, on taking steps within a week.
r to (A.A. Sayed)
Chief Justice
(Jyotsna Rewal Dua)
September 02, 2022 Judge
R.Atal
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