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Himachal Pradesh High Court

State Of H.P. & Ors. vs . Raksha Devi & Anr. on 2 September, 2022

Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua

State of H.P. & Ors. Vs. Raksha Devi & anr.

LPA No.114 of 2012 .

02.09.2022 Present: Mr. Yudhvir Singh Thakur, Deputy Advocate General, for the appellants.

CMP No.11851 of 2022 Issue notice to the respondents returnable by three weeks, on taking steps within a week.

                            r             to                   (A.A. Sayed)
                                                               Chief Justice

                                                           (Jyotsna Rewal Dua)
             September 02, 2022                                     Judge
              R.Atal








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