Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of West Bengal - Subsection Section 3(1) in The West Bengal Prohibition Of Audio-Video Piracy Act, 2013 (1)Audio-Video Piracy in any form is prohibited and commission of the same shall be an offence and punishable under this Act.
