Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 24 in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964 24. The Secretary shall convene a special meeting of the committee, when requisition therefor is received by him, signed by at least five members thereof.
