Section 2(1)(g) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

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Union of India - Subsection

Section 2(1)(g) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

(g)“indication” includes any name, geographical or figurative representation or any combination of them conveying or suggesting the geographical origin of goods to which it applies;

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Union of India - Subsection

Section 2(1)(g) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999