Madras High Court
Pushpa K.Fomra vs The Reserve Bank Of India on 3 July, 2024
Author: Anita Sumanth
Bench: Anita Sumanth
W.P.No.6078 of 2021
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 03.07.2024
CORAM
THE HONOURABLE DR.JUSTICE ANITA SUMANTH
W.P. No.6078 of 2021
and W.M.P. No.6712 of 2021
Pushpa K.Fomra .. Petitioner
Vs
1.The Reserve Bank of India
Rep. by its Zonal Manager
South Zonal Office
No.16, Rajaji Salai, Fort Glacis
Chennai - 600 001
2.Bank of India
Rep. by its Chief Manager
No.17/30 Errabalu Chetty Street
Chennai - 600 001
3.The General Manager
Bank of India, Head Office
Star House, C5, G Block
Bandra Kurla Complex, Bandra East
Mumbai - 400 051
4.M.D.Shivakumar
5.The Sub Registrar
_______
https://www.mhc.tn.gov.in/judis
Page 1/4
W.P.No.6078 of 2021
Office of the Sub Registrar
Tiruvottiyur
Chennai - 600 019 .. Respondents
PRAYER: Writ petition filed under Article 226 of the Constitution of India for
a Writ of Certiorarified Mandamus to call for the records relating to Letter
CEPC (Che) No.679/02.01.010/2019-20 dated 28.10.2019 issued by the 1st
respondent Reserve Bank of India, and quash it and directing the 1st respondent
Reserve Bank of India to conduct inquiry upon the writ petitioner's complaint
letter dated 03.09.2019 to take action against the 2nd respondent bank and its
officials.
For Petitioner : Mr.G.Daisy John
For Respondents : Mr.T.Poornam for R1
Mr.P.Neelakandan for R2 to R4
ORDER
After some hearing, learned counsel for the petitioner would prefer to withdraw this writ petition, in view of the pendency of C.M.A. No.7 of 2023 filed as against the return of original suit in O.S. No.6031 of 2018 that had been filed before the City Civil Court, Chennai. An endorsement is made by the learned counsel for the petitioner and recording the endorsement, this writ petition is dismissed as withdrawn. Full liberty is granted to the petitioner to _______ https://www.mhc.tn.gov.in/judis Page 2/4 W.P.No.6078 of 2021 revive the complaint before the Reserve Bank of India depending on the outcome of the civil proceedings. No costs. Consequently, connected writ miscellaneous petition is closed.
03.07.2024 Index : Yes/no Neutral Citation : Yes/No Asr Dr.ANITA SUMANTH,J., _______ https://www.mhc.tn.gov.in/judis Page 3/4 W.P.No.6078 of 2021 Asr W.P. No.6078 of 2021 & W.M.P. No.6712 of 2021 03.07.2024 _______ https://www.mhc.tn.gov.in/judis Page 4/4