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[Cites 0, Cited by 5] [Entire Act]

Union of India - Section

Section 123 in Income Tax Rules, 1962

123. Application for obtaining certified copies of certain notices.

- An application to the Chief Commissioner or Commissioner under sub-section (2) of section 281A for furnishing a certified copy of the notice given under sub-section (1) or sub-section (1A) or sub-section (1B) of that section shall be made in Form No. 54.