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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(4) in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985

(4)Money, if required for expenditure should be drawn by cheque signed by the Manager/Nizarat Officer. Payment above Rs. 100 should be made in the shape of crossed cheque or Bank Draft.