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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(3) in The Depositories (Appeal To Securities Appellate Tribunal) Rules, 2000

(3)All other persons appearing before the Appellate Tribunal shall be properly dressed.] [Substituted by Notification No. G.S.R. 55(E), dated 31.1.2005 (w.e.f. 18.2.2000)]