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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(3) in The Paschim Banga Ayurvedic System Of Medicine Act, 1961

(3)If the Vice-President dies or resigns his office or ceases to hold office, the Members of the Parishad shall elect, from amongst themselves, another registered Ayurvedic practitioner as Vice-President in such manner as may be prescribed and such Vice-President shall hold office for the unexpired period of the term of office of the previous Vice-President whose office he fills.