Supreme Court - Daily Orders
Commissioner Of Income-Tax,Central Ii vs Escorts Heart Inst. And Research Centre ... on 16 January, 2015
Bench: J. Chelameswar, Rohinton Fali Nariman
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ITEM NO.28 COURT NO.7 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 30873/2012
(Arising out of impugned final judgment and order dated 16/12/2011
in ITA No. 484/2009 passed by the High Court Of Delhi At N. Delhi)
COMMISSIONER OF INCOME-TAX,CENTRAL II Petitioner(s)
VERSUS
ESCORTS HEART INST.& RESEARCH CENTRE LTD Respondent(s)
(with appln. (s) for c/delay in filing SLP)
WITH
C.A. No. 8799/2012
(With Office Report)
SLP(C) No. 30874/2012
(With appln.(s) for c/delay in filing SLP and Office Report)
SLP(C) No. 34296/2012
(With appln.(s) for c/delay in filing SLP and Office Report)
SLP(C) No. 35436/2012
(With Office Report)
SLP(C) No. 35918/2012
(With Office Report)
SLP(C) No. 36503/2012
(With appln.(s) for c/delay in filing SLP and Office Report)
SLP(C) No. 36504/2012
(With appln.(s) for c/delay in filing SLP and Office Report)
SLP(C) No. 36507/2012
(With appln.(s) for c/delay in filing SLP and Office Report)
SLP(C) No. 36508/2012
(With appln.(s) for c/delay in filing SLP and Office Report)
Signature Not Verified
SLP(C) No. 36509/2012
Digitally signed by
Om Parkash Sharma
Date: 2015.01.17
(With appln.(s) for c/delay in filing SLP and Office Report)
12:45:57 IST
Reason:
SLP(C) No. 36563/2012
(With appln.(s) for c/delay in filing SLP and Office Report)
2
SLP(C) No. 36564/2012
(With appln.(s) for c/delay in filing SLP and Office Report)
SLP(C) No. 5221/2013
(With Office Report)
SLP(C) No. 5762/2013
(With appln.(s) for c/delay in filing SLP and Office Report)
SLP(C) No. 5763/2013
(With Office Report)
SLP(C) No. 5764/2013
(With Office Report)
SLP(C) No. 8380/2013
(With appln.(s) for c/delay in filing SLP and Office Report)
SLP(C) No. 12324/2013
(With appln.(s) for c/delay in filing SLP and appln.(s) for c/delay
in refiling SLP and Office Report)
SLP(C) No. 9143/2014
(With appln.(s) for c/delay in filing SLP and appln.(s) for c/delay
in refiling SLP and Office Report)
SLP(C) No. 24475/2013
(With appln.(s) for c/delay in filing SLP and appln.(s) for c/delay
in refiling SLP and Office Report)
Date : 16/01/2015 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Arijit Prasad,Adv.
Mr. R. Bajaj,Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s) Mr. V.P. Gupta,Adv.
Mr. Jagdish Kumar Chawla,Adv.
Mr. Shashwat Bajpai,Adv.
Mr. V. N. Raghupathy,Adv.
Mr. Parag Tripathi,Sr.Adv.
Ms. Simran Mehta,Adv.
Ms. Aruna Gupta,Adv.
Ms. Swati Singh,Adv.
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UPON hearing the counsel the Court made the following
O R D E R
Delay in filing and refiling SLPs is condoned.
Leave granted.
[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER COURT MASTER