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[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

Union of India - Subsection

Section 76(2)(f) in The Narcotic Drugs And Psychotropic Substances Act, 1985

(f)the establishment, appointment, maintenance, management and superintendence of centers established by the Central Government under sub-section (1) of section 71 and appointment, training, powers and duties of persons employed in such centers;