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[Cites 0, Cited by 0] [Section 246] [Entire Act]

State of Assam - Subsection

Section 246(1) in The Assam Excise Rules, 2016

(1)The settlement proposal shall contain the name of country spirit shops, Police Station, Last term's vend fee per LPL, Minimum Guaranteed Quota (MGQ) of country spirit for the individual shops, 15 day's estimated consumption in LPL against each shop in prescribed format. The settlement proposal shall also contain quantities and retail price of country spirit sold during the current year and the estimate of profit made or loss incurred in working the shop during the current year.