Bombay High Court
The Commissioner Of Income Tax ... vs Serum Institute Of India Research ... on 8 January, 2019
Before : Aniruddha M. Chandekar Prothonotary & Senior Master Date : 08th January, 2019 FOR REJECTION :
20 ITXAL/2074/2018 ) Mr. Vijay Kumbhar I/b. Sham Walve, ) Advocate for Appellants.
) ) P.C. : Appellants and/or their Advocate to ) remove office objections on the Appeal ) and get the same numbered and ) registered on or before 05.02.2019, ) failing Appeal to stand rejected for non-
) removal of office objections under
) O.S.Rule 986.
Date : 08.01.2019 Prothonotary & Senior Master
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