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Bombay High Court

The Commissioner Of Income Tax ... vs Serum Institute Of India Research ... on 8 January, 2019

Before : Aniruddha M. Chandekar Prothonotary & Senior Master Date : 08th January, 2019 FOR REJECTION :

20 ITXAL/2074/2018 ) Mr. Vijay Kumbhar I/b. Sham Walve, ) Advocate for Appellants.

) ) P.C. : Appellants and/or their Advocate to ) remove office objections on the Appeal ) and get the same numbered and ) registered on or before 05.02.2019, ) failing Appeal to stand rejected for non-

                      )               removal of office objections under
                      )               O.S.Rule 986.



Date : 08.01.2019                        Prothonotary & Senior Master




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