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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Bombay Presidency - Subsection

Section 12(2) in Bombay Police Act, 1951

(2)Officers in charge of Divisions and sections, each such division shall be in charge of [an Assistant Commissioner] and each section shall be in charge of an Inspector of Police.[12A. Inspectors. - Subject to the general or special orders of the State Government the Commissioner for the area for which he is appointed and the [Director-General and Inspector-General] for other areas shall appoint Inspectors.]