Section 97 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009
97. Form work, false work and shoring.
- The employer shall ensure at a construction site of a building or other construction work that -(a)form work and false work are so designed, constructed and maintained that such form work and false work support the load that may be imposed on them;(b)such formwork is so erected that working platform, means of access, bracing, means of handling and stabilizing could easily be fixed with such form work.
