Supreme Court - Daily Orders
Kamrunnissa vs Union Of India on 28 January, 2016
ITEM NO.76 REGISTRAR COURT. 1 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Petition(s) for Special Leave to Appeal (C) No(s). 26625/2015
KAMRUNNISSA Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
Date : 28/01/2016 This petition was called on for hearing today.
For Petitioner(s)
Ms. Akriti Chaubey, Adv.
Mr. Ejaz Maqbool,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on the sole respondent but none has entered appearance.
The Ld. Counsel for the petitioner submits that affidavit of valuation is not required.
As such, Registry to process the matter for listing before the Hon'ble Court, as per rules.
(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2016.01.28 17:38:12 IST Reason: