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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Chattisgarh - Subsection

Section 27(1)(c) in Chhattisgarh State Legal Services Authority Regulations, 2003

(c)all such amounts as received by way of costs, charges and expenses recovered from the person to whom legal service is provided or the opposite party.