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State of Uttar Pradesh - Section

Section 6 in The U.P. Prevention of Cow Slaughter Act, 1955

6.

[* * *] [[Section 6 is deleted by the U.P. Act XXVIII of 1961, vide item 7 of the schedule. The old Section 6 runs as under:-'6. Establishment of institutions. - There shall be established by the State Goverment or by any local authority, wherever so directed by the State Goverment, institutions as may be necessary for taking care of uneconomic cows'.]]