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[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

State of Goa - Subsection

Section 32(3)(d) in The Goa, Daman and Diu Labour Welfare Fund Act, 1986

(d)all liabilities, legally subsisting and enforceable against the Board shall be enforceable against the authority or person referred to in clause (b) to the extent the Funds and property vest in it or him.