Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] Union of India - Subsection Section 40(8) in Dock Workers (Safety, Health and Welfare) Scheme, 1961 (8)Fly shunting in areas where dock workers are employed shall be prohibited and all trains shall be brought to a full-stop before any wagons are cut loose.
