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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(1)(xiv) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012

(xiv)four academicians from the field of Criminal Justice, Security Studies, Social Sciences, Behavioural Sciences, Humanities and related disciplines, of which two to be nominated by the Chancellor and two by the State Government;