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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(v) in A.P. Private Medical/dental Unaided Non-Minority Professional Institutions (Admissions Into Post Graduate Medical / Dental Courses/ Super Speciality Courses) Rules, 2013

(v)The 50% of the sanctioned intake of the seats (Management quota) shall be filled by the individual Private Un-aided Non-Minority Institutions with the eligible candidates in the order of merit in a manner that fulfils the test of being fair, transparent and non-exploitative.