Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50A] [Entire Act] State of Goa - Subsection Section 50A(3) in The Goa, Daman and Diu Public Health Act, 1985 (3)Every application for grant of permit under sub-section (2) shall be accompanied by such fee and document as prescribed.
