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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(1) in U.P (Consent for Discharge of Sewage and Trade Effluents) (Second Amendment) Rules, 2017

(1)These rules may be called the Uttar Pradesh (Consent for Discharge of Sewage and Trade Effluents) (Second Amendment) Rules, 2017.