Section 4(1)(a) in The Maharashtra Relief Undertakings (Special Provisions) Act, 1958

[Cites 0, Cited by 25] [Section 4(1)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1)(a) in The Maharashtra Relief Undertakings (Special Provisions) Act, 1958

(a)in relation to any relief undertaking and in respect of the period for which the relief undertaking continues as such under sub-section (2) of section 3—

(i)all or any of the laws in the Schedule to this Act or any provisions thereof

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State of Maharashtra - Subsection

Section 4(1)(a) in The Maharashtra Relief Undertakings (Special Provisions) Act, 1958