Supreme Court - Daily Orders
Karti P. Chidambaram vs The Directorate Of Enforcement on 6 August, 2025
Author: Surya Kant
Bench: Surya Kant
1
ITEM NO.5 COURT NO.2 SECTION II-D
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(Crl.) No.219/2022 in T.C.(Crl.) No.4/2018
[Arising out of impugned final judgment and order dated 27-07-2022
in T.C.(Crl.) No. 4/2018 passed by the Supreme Court of India]
KARTI P. CHIDAMBARAM Petitioner(s)
VERSUS
THE DIRECTORATE OF ENFORCEMENT Respondent(s)
IA No. 236202/2024 - APPLICATION FOR PERMISSION
IA No. 216651/2023 - INTERVENTION APPLICATION
IA No. 203499/2023 - INTERVENTION APPLICATION
IA No. 132322/2023 - INTERVENTION APPLICATION
IA No. 155744/2022 - INTERVENTION APPLICATION
IA No. 236204/2024 - INTERVENTION APPLICATION
IA No. 219096/2023 - INTERVENTION/IMPLEADMENT
IA No. 207021/2023 - INTERVENTION/IMPLEADMENT
IA No. 118401/2022 - ORAL HEARING
IA No. 38581/2025 - PERMISSION TO FILE APPLICATION FOR DIRECTION
IA No. 118398/2022 - STAY APPLICATION
WITH
W.P.(Crl.) No. 89/2021 (X)
FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 20229/2021
FOR EXEMPTION FROM FILING O.T. ON IA 20231/2021
FOR APPLICATION FOR PERMISSION ON IA 211691/2024
IA No. 211691/2024 - APPLICATION FOR PERMISSION
IA No. 20229/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 20231/2021 - EXEMPTION FROM FILING O.T.
Diary No(s). 34279/2022 (X)
IA No. 161411/2022 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT
IA No. 161406/2022 - CONDONATION OF DELAY IN FILING REVIEW PETITION
IA No. 161413/2022 - EX-PARTE STAY
Diary No(s). 34877/2022 (X)
IA No. 163797/2022 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT
IA No. 163795/2022 - CONDONATION OF DELAY IN FILING REVIEW PETITION
IA No. 163796/2022 - EX-PARTE STAY
Diary No(s). 34885/2022 (X)
IA No. 163833/2022 - APPLICATION FOR LISTING REVIEW PETITION IN
Signature Not Verified
OPEN COURT
Digitally signed by
SATISH KUMAR YADAV
Date: 2025.08.06
17:38:08 IST
IA No. 163830/2022 - CONDONATION OF DELAY IN FILING REVIEW PETITION
Reason:
IA No. 163832/2022 - EX-PARTE STAY
Diary No(s). 35030/2022 (X)
IA No. 164681/2022 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT
2
IA No. 164684/2022 - CONDONATION OF DELAY IN FILING REVIEW PETITION
IA No. 164678/2022 - EX-PARTE STAY
Diary No(s). 40509/2022 (X)
IA No. 194730/2022 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT
IA No. 194729/2022 - CONDONATION OF DELAY IN FILING REVIEW PETITION
IA No. 194731/2022 - EX-PARTE STAY
Diary No(s). 40514/2022 (X)
FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON IA
194769/2022
FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
194770/2022
FOR EX-PARTE STAY ON IA 194773/2022
IA No. 194770/2022 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT
IA No. 194769/2022 - CONDONATION OF DELAY IN FILING REVIEW PETITION
IA No. 194773/2022 - EX-PARTE STAY
Diary No(s). 38605/2023 (X)
IA No. 191724/2023 - CONDONATION OF DELAY IN FILING REVIEW PETITION
IA No. 191736/2023 - STAY APPLICATION
Date : 06-08-2025 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE UJJAL BHUYAN
HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH
For Petitioner(s) Mr. Kapil Sibal, Sr. Adv.
Dr. Abhishek Manu Singhvi, Sr. Adv.
Mrs. Shally Bhasin, AOR
Mr. Arshdeep Singh Khurana, Adv.
Mr. Adit Pujari, Adv.
Mr. Amit Bhandari, Adv.
Mr. Akshat Gupta, Adv.
Mr. Harsh Srivastava, Adv.
Mr. Rupali Samuel, Adv.
Ms. Aparajita Jamwal, Adv.
Mr. Sidak Singh Anand, Adv.
Mr. Prateek Yadav, Adv.
Mr. Mrityunjoy Roy, Adv.
Mr. Kapil Sibal, Sr. Adv.
Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Mayank Jain, Adv.
Mr. Madhur Jain, Adv.
Ms. Aakriti Dhawan, Adv.
Mr. Arpit Goel, Adv.
Mr. Parmatma Singh, AOR
Mr. Vikram Chaudhri, Sr. Adv.
Mr. Keshavam Chaudhri, Adv.
Mr. Rishi Sehgal, Adv.
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Ms. Hargun Sandhu, Adv.
Ms. Muskaan Khurana, Adv.
Ms. Nikita Gill, Adv.
Mr. Ishaan Sahai, Adv.
Mr. Ritul Seth, Adv.
Mr. Amit K. Nain, AOR
Mr. Vikram Chaudhri, Sr. Adv.
Mr. Nikhil Jain, AOR
Mr. Rishi Sehgal, Adv.
Ms. Nikita Gill, Adv.
Ms. Muskaan Khurana, Adv.
Ms. Divya Jain, Adv.
Mr. Ishaan Sahai, Adv.
Mr. Vikram Chaudhri, Sr. Adv.
Mr. Keshavam Chaudhri Cha, Adv.
Ms. Anzu. K. Varkey, AOR
Mr. Rishi Sehgal, Adv.
Ms. Hargun Sandhu, Adv.
Ms. Nikita, Adv.
Ms. Muskhan Khurana, Adv.
Ms. Ishaan, Adv.
Ms. Rijul Seth, Adv.
For Respondent(s) Mr. Tushar Mehta, Solicitor General
Mr. Suryaprakash V Raju, A.S.G.
Mr. Zoheb Hussain, Adv.
Ms. Kanu Agrawal, Adv.
Mr. Arkaj Kumar, Adv.
Mr. Gaurang Bhushan, Adv.
Ms. Astha Singh, Adv.
Mr. Annam Venkatesh, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. Prakhar Bharadwaj, Adv.
Ms. Ritika Nigam, Adv.
Ms. Anushka Gupta, Adv.
Ms. Aakriti Mishra, Adv.
Ms. Divya S Rao, Adv.
Mr. Shyam Bhageria, Adv.
Ms. Sweety Chauhan, Adv.
Ms. Tuhina Misra, Adv.
Ms. Yashasvi, Adv.
Mr. Mukesh Kumar Maroria, AOR
Ms. Farhat Jahan Rehmani, AOR
Mr. Siddhartha Borgohain, Adv.
Mr. Mohammad Danish, Adv.
Mr. Atif Inam, AOR
Mr. Bharat Gupta, AOR
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Mr. Kapil Sibal, Sr. Adv.
Mr. Rakesh Dwivedi, Sr. Adv.
Mr. Sanjay Basu, Adv.
Mr. Udayaditya Banerjee, AOR
Mr. Nipun Saxena, Adv.
Mr. Soumen Mohanty, Adv.
Mr. Adit Pujari, Adv.
Mrs. Parul Shukla, Adv.
Ms. Rupali Samuel, Adv.
Ms. Shubhangi Pandey, Adv.
Mr. Saday Mondal, Adv.
Ms. Aprajita Jamwal, Adv.
Ms. Arshiya Ghose, Adv.
Ms. Aadya Pandey, Adv.
Ms. Monal Prasad, Adv.
Ms. Deepali Dabbas, Adv.
Mr. Varun K Chopra, Adv.
Mr. Dipu Kumar Jha, Adv.
For M/S. VKC Law Offices, AOR
Dr. Menaka Guruswamy, Sr. Adv.
Mr. Prateek K Chadha, AOR
Mr. Utkarsh Pratap, Adv.
Ms. Bhumika Yadav, Adv.
Mr. Sreekar Aechuri, Adv.
Mr. Aniket Chauhaan, Adv.
Ms. Surbhi Soni, Adv.
Ms. Mehaak Jaggi, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 07.08.2025.
(SATISH KUMAR YADAV) (PREETHI T.C.) ADDITIONAL REGISTRAR ASSISTANT REGISTRAR