Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of West Bengal - Subsection Section 44(2) in West Bengal Trade Unions Rules, 1998 (2)The Returning Officer shall cause to be provided at every polling booth one or more polling compartments in which the voters may record their votes, screened from observation.
