Punjab-Haryana High Court
The Dada Shyam Ji Co-Operative ... vs State Of Haryana And Others on 8 April, 2021
Author: Mahabir Singh Sindhu
Bench: Mahabir Singh Sindhu
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Civil Writ Petition No.9661 of 2020(O&M)
Date of Decision: April 08, 2021
The Dada Shyam Ji Co-operative Transport Society Ltd. Rohtak
.....Petitioner
Versus
State of Haryana and others
.....Respondent(s)
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CORAM: HON'BLE MR. JUSTICE MAHABIR SINGH SINDHU
Present:- Mr. Rohit Kapoor, Advocate for the petitioner.
Mr. Ankur Mittal, Additional Advocate General, Haryana with
Mr. Kiran Pal Singh, Asstt. Advocate General, Haryana.
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MAHABIR SINGH SINDHU, J.
For orders, see Civil Writ Petition No.8087 of 2020, titled as ' Dabra Coop. Transport Society Limited and others versus State of Haryana and others' of even date.
April 08, 2021. ( MAHABIR SINGH SINDHU ) Sachin M. JUDGE Whether speaking/reasoned Yes/No Whether Reportable Yes/No 1 of 1 ::: Downloaded on - 05-06-2021 03:11:27 :::